Section 9(1) in Bye-Laws of Solang Ropeway-cum-Ski Centre, Ski Himalayas Ropeway Pvt. Ltd, an SPV of a Power Himalayas Ltd., at Solang Nallah of Tehsil Manali, Distt. Kullu, Himachal Pradesh bye-laws, 2010
(1)Any person who contravenes any of the provisions of these bye-laws shall be liable to fine which may extend to any sum not exceeding fifty rupees.
