Delhi High Court - Orders
Bses Rajdhani Power Ltd. & Anr vs North Delhi Municipal Corporation & Ors on 9 November, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7724/2021, CM Nos.24071/2021 & 24073/2021
BSES RAJDHANI POWER LTD. & ANR. ......Petitioners
Through: Mr Sandeep Sethi, Sr. Adv. with Mr
Nikhil Sharma and Ms Manu Tiwari,
Advs.
versus
NORTH DELHI MUNICIPAL
CORPORATION & ORS. ......Respondents
Through: Mr Sanjeev Sagar and Ms Nazia
Parveen, Advs. for R-1&2/NDMC.
Mr Sanjeev Sabharwal, Standing
Counsel for R-3/MCD.
Mr Ravi Prakash, CGSC with Mr
Farman Ali, Ms Shruti Shiv Kumar
and Mr Manas Tripathi, Advs. for R-4
to 6.
Mr Sanjeev Mahajan and Mr Sarthak
Chiller, Advs. for R-7/DERC.
Mr Anuj Aggarwal, ASC with Mr
Sanyam Suri, Ms Ayushi Bansal and
Ms Arshya Singh, Advs. for R-8 & 9.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 09.11.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. Mr Sanjeev Sagar, who appears on behalf of respondent nos.1 and 2, says that he will examine the judgment dated 24.08.2022 rendered by this Court on passed in W.P.(C) No.11127/2009, titled BSES Rajdhani Power Ltd. & Anr. v. Municipal Corporation of Delhi & Ors.
W.P.(C) 7724/2021 page 1 of 2 Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:16.11.2022 19:41:28 1.1 Furthermore, Mr Sagar submits, that he will file written submissions,
not exceeding three pages each, at least five days before the next date of hearing.
2. List the matter before the concerned Registrar on 28.11.2022, for completion of pleadings.
3. List the matter before Court on 30.01.2023.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J NOVEMBER 9, 2022 aj Click here to check corrigendum, if any W.P.(C) 7724/2021 page 2 of 2 Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:16.11.2022 19:41:28