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State of Madhya Pradesh - Section

Section 10 in M.P. Nagar Tatha Gram Nivesh Niyam, 1975

10. Manner of publication of approved development plan.

- A public notice shall be published under sub-section (4) of Section 19 in Form VI in the "Madhya Pradesh Gazette" and in one or more local Hindi newspaper to give it due publicity intimating that the development plan has been approved of by the State Government and shall be available for inspection at the offices of Commissioners/Collectors, Town and Country Planning Department and local authorities concerned during office hours.