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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1)(a) in Medical Attendance Rules

(a)send the patient to the nearest specialist or other medical officer in the province by whom, in his opinion, medical attendance is required for the patient, or in the case of anti-rabic treatment to the nearest station in the province where such treatment is available; or