Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 196(3)] [Section 196] [Entire Act] Union of India - Subsection Section 196(3)(i) in Insolvency And Bankruptcy Code, 2016 (i)the discovery and production of books of account and other documents, at such place and such time as may be specified by the Board;