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[Cites 0, Cited by 0] [Section 17A(3)] [Section 17A] [Entire Act]

State of Rajasthan - Subsection

Section 17A(3)(i) in Rajasthan Minor Mineral Concession Rules, 2017

(i)first installment, twenty percent of the premium amount before the end of first financial year (i.e. 31st March) after execution of mining lease deed or issuance of quarry licence.