Madhya Pradesh High Court
Ramkumar Alias Raju Sonu vs State Of M.P. on 5 August, 2015
W.P. No.7969/2012
05/08/2015
Shri Nakul Khedkar, Advocate for the petitioner.
Shri Kamal Jain, Deputy Government Advocate
for respondents No.1 and 2/State.
Shri Vivek Jain, Advocate for respondents No.4 to 7.
Shri S.S. Gautam, Advocate for respondent No.3.
This writ petition stand admitted vide order dated 15/09/2014. Counter-affidavit filed by respondent No.3 on 31/07/2014 is already on record.
Four weeks' time as prayed for is granted to respondents No.1 and 2/State to file counter-affidavit.
List after four weeks alongwith W.P. No. 7993/2012, as prayed for.
(Rohit Arya) Judge vc