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Madhya Pradesh High Court

Ramkumar Alias Raju Sonu vs State Of M.P. on 5 August, 2015

                              W.P. No.7969/2012


     05/08/2015
              Shri Nakul Khedkar, Advocate for the petitioner.
              Shri Kamal Jain, Deputy Government Advocate
      for respondents No.1 and 2/State.

Shri Vivek Jain, Advocate for respondents No.4 to 7.

Shri S.S. Gautam, Advocate for respondent No.3.

This writ petition stand admitted vide order dated 15/09/2014. Counter-affidavit filed by respondent No.3 on 31/07/2014 is already on record.

Four weeks' time as prayed for is granted to respondents No.1 and 2/State to file counter-affidavit.

List after four weeks alongwith W.P. No. 7993/2012, as prayed for.

(Rohit Arya) Judge vc