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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(1)In addition to such other duties as may be assigned to the Medical Officer of a protective home by the Government from time to time in consultation with the Director, the Medical Officer shall visit the protective home every day except on Sunday and other holidays also, when necessary. He shall attend the health and cleanliness of the inmates, the treatment of the sick, the sanitation of the protective home, general inspection and supervision of food and all other matters connected directly or indirectly with the health of the staff and inmates of the home.