Madhya Pradesh High Court
Neelkamal Sharma vs The State Of Madhya Pradesh on 24 November, 2022
Author: Sunita Yadav
Bench: Sunita Yadav
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MCRC No. 46662 of 2022
(NEELKAMAL SHARMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 24-11-2022
Mr. Sanjay Bahirani - Advocate for petitioners.
Mr. B.M. Shrivastava - Public Prosecutor for respondent/State.
Case diary is not available, it be produced on the next date of hearing. List in the week commencing 05.12.2022.
(SUNITA YADAV) JUDGE (LJ*) Signature Not Verified Signed by: LOKENDRA JAIN Signing time: 11/25/2022 10:08:21 AM