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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxi) in Faridabad Complex Administration Building Rules, 1989

(xxi)"framed building" means a building the external walls of which are constructed of a frame of timber, iron, re-inforced cement concrete or steel and such framing consisting of posts or columns and beams filled in wholly or partially covered with bricks, stones, iron plates or other materials, and the stability of which depends upon such framing;