Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 14] [Entire Act] Bombay Presidency - Subsection Section 14(a) in The Bombay Agricultural Debtors Relief Rules, 1947 (a)The authorised person shall keep regularly in Form No. 11 a separate account of each loan advanced to a debtor:
