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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(3)(b) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010

(b)if no cadre post is vacant for him, declare that he has completed his probation satisfactorily.