Allahabad High Court
National Insurance Co. Ltd. Sitapur ... vs Shanti Swaroop Srivastava S/O ... on 8 August, 2019
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- FIRST APPEAL FROM ORDER No. - 975 of 2010 Appellant :- National Insurance Co. Ltd. Sitapur Shahar Lakhimpur Respondent :- Shanti Swaroop Srivastava S/O Prabhudayal Srivastava & Ors. Counsel for Appellant :- Deepak Mehrotra Counsel for Respondent :- Arvind Kumar Pandey,Alok Singh,Deepak Kumar Agarwal,L.P. Shukla Ii,Varun Pratap Singh Hon'ble Rajnish Kumar,J.
List has been revised. No one is present for the appellant to press the appeal. There is no request of pass over or adjournment of the case.
Shri Deepak Kumar Agarwal, learned counsel for respondent no.7 and Shri Arvind Kumar Pandey, learned counsel for respondents no.1 to 4 are present.
Accordingly, the appeal is dismissed for want of prosecution.
(Rajnish Kumar,J.) Order Date :- 8.8.2019 Banswar