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State of West Bengal - Section

Section 425H in The Calcutta Municipal Corporation Act, 1980

425H. [ Right of access to heritage building acquired by Corporation. - [Chapter XXIIIA consisting of sections 425A to 425P Inserted by W.B. Act 26 of 1997.]

Subject to such rules or regulation as may be made under this Act, every person shall have the right of access to any heritage building acquired by the Corporation.]