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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1) in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

(1)Before the issue of notification under Rule 5, the Returning Officer shall cause to be prepared a list of the person who are members for the time being of the Zila Panchayat and give public notice of the same by having an authentic copy of the list affixed each at his office, and on the notice Board of the Zila Panchayat.