Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of West Bengal - Subsection Section 13(2)(e) in West Bengal Workmen's House-Rent Allowance Act, 1974 (e)form in which registers, records and other documents are to be prepared and manner in which they are to be maintained under Section 9.