Section 5(3) in Sikkim Allotment of House Sites and Construction of Building (Regulation and Control) Act, 1985
(3)Subject to section 6 such of the allottees whose sites have been cancelled under sub-section (1) shall be given preference for allotment of sites in notified area as notified under sub-section (3) of section 3 if an application is made to that effect.
