Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2)(a) in THE ANDHRA PRADESH MILLETS BOARD ACT, 2020

(a)all members, notwithstanding that their term of office has not expired, shall, from the date of dissolution, vacate their offices as such members;