Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(6)(B) in The Punjab Bovine Breeding Act, 2016

(B)every bull, used in the semen station for production of semen doses,-
(i)has tested negative to the tests as may be prescribed by the Authority or the Government of India: