Section 13(3) in First Statutes of the Indian Institute of Petroleum and Energy, 2018
(3)The Director shall be appointed by the Central Government on the recommendation of a five-member Search Committee setup by the Board of consisting of:-(i)Chairperson of the General Council, ex-officio, who shall preside over the meeting;(ii)the President, ex-officio, who shall also be the Convener of the Committee;(iii)the Director of Indian Institute of Technology, Kharagpur;(iv)the Director of Indian Institute of Sciences, Bangalore; and(v)one representative of the promoting companies at the level of Chairman and Managing Director nominated by the General Council.
