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Gujarat High Court

Ushaben R Desani vs Addl Development Commissioner on 6 September, 2011

      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



      SPECIAL CIVIL APPLICATION No 2232 of 1997




      --------------------------------------------------------------
      USHABEN R DESANI
 Versus
      ADDL DEVELOPMENT COMMISSIONER
      --------------------------------------------------------------
      Appearance:
           MR NP NANAVATI for Petitioners


      --------------------------------------------------------------


 CORAM : MR.JUSTICE D.G.KARIA
      Date of Order: 11/04/97


 ORAL ORDER

S.O. to 22.4.1997. Status-quo to continue till then.

(D.G. Karia, J.)