Gujarat High Court
Ushaben R Desani vs Addl Development Commissioner on 6 September, 2011
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 2232 of 1997
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USHABEN R DESANI
Versus
ADDL DEVELOPMENT COMMISSIONER
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Appearance:
MR NP NANAVATI for Petitioners
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CORAM : MR.JUSTICE D.G.KARIA
Date of Order: 11/04/97
ORAL ORDER
S.O. to 22.4.1997. Status-quo to continue till then.
(D.G. Karia, J.)