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Kerala High Court

Roshan S vs Haridasan Moothedath on 9 August, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Mat.Appeal No.370/2024                            1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE MR.JUSTICE DEVAN RAMACHANDRAN
                                              &
                          THE HONOURABLE MRS.JUSTICE M.B.SNEHALATHA
              Friday, the 9th day of August 2024 / 18th Sravana, 1946
                             MAT.APPEAL NO. 370 OF 2024
                      OP 278/2019 OF FAMILY COURT, ERNAKULAM.
   APPELLANT(S)/1ST RESPONDENT:

           ROSHAN S., AGED 52 YEARS, D/O.LATE SWARNAKUMARI PILLAI,NOW RESIDING
           AT DOOR NO.38/1000, 10 A - SUNNY SANDS,CLASSIC APARTMENT,THRIKKAKARA
           P O.,ERNAKULAM DISTRICT, PIN - 682021

        BY ADVS. M/S.SHEEBA MARIAM J., ARUNDHATHY K.ALIAS, ANUPAMA K.ALIAS             AND
        BINO V.MATHEW.
   RESPONDENT(S)PETITIONER AND 2ND RESPONDENT:

       1. HARIDASAN MOOTHEDATH, AGED 55 YEARS, S/O.LATE APPUNNI NAIR PK @ PK
          KRISHNAN NAIR, MUTHEDATH HOUSE,CHERAYA,PALAKKAD DISTRICT,NOW
          RESIDING AT DOOR NO.38/1000, 10-A SUNNY SANDS, CLASSIC APARTMENT,
          THRIKKAKARA P.O., ERNAKULAM DISTRICT, PIN-682021.
       2. RIYADH, AGED 45 YEARS, FATHER'S NAME NOT KNOWN TO THE APPELLANT,
          PONNALAKATH HOUSE, NETTOOR P.O., ERNAKULAM DISTRICT, PIN-682040

        BY ADVS. M/S.JOSEPH GEORGE, P.A.REJIMON, NIKITA NAIR C.S., SAJEEV JOHN
        T. AND VIVEK JOS PUTHUKULANGARA FOR R1
        This Matrimonial Appeal having come up for orders on 09.08.2024, the
   Court on the same day passed the following:
                                      ORDER

The learned counsel for the appellant submitted that the appellant is now in Kashmir and will return to Cochin only after a month.

List, therefore, on 23.09.2024.

Sd/- DEVAN RAMACHANDRAN JUDGE Sd/- M.B. SNEHALATHA JUDGE 09-08-2024 /True Copy/ Assistant Registrar