Kerala High Court
Roshan S vs Haridasan Moothedath on 9 August, 2024
Author: Devan Ramachandran
Bench: Devan Ramachandran
Mat.Appeal No.370/2024 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE DEVAN RAMACHANDRAN
&
THE HONOURABLE MRS.JUSTICE M.B.SNEHALATHA
Friday, the 9th day of August 2024 / 18th Sravana, 1946
MAT.APPEAL NO. 370 OF 2024
OP 278/2019 OF FAMILY COURT, ERNAKULAM.
APPELLANT(S)/1ST RESPONDENT:
ROSHAN S., AGED 52 YEARS, D/O.LATE SWARNAKUMARI PILLAI,NOW RESIDING
AT DOOR NO.38/1000, 10 A - SUNNY SANDS,CLASSIC APARTMENT,THRIKKAKARA
P O.,ERNAKULAM DISTRICT, PIN - 682021
BY ADVS. M/S.SHEEBA MARIAM J., ARUNDHATHY K.ALIAS, ANUPAMA K.ALIAS AND
BINO V.MATHEW.
RESPONDENT(S)PETITIONER AND 2ND RESPONDENT:
1. HARIDASAN MOOTHEDATH, AGED 55 YEARS, S/O.LATE APPUNNI NAIR PK @ PK
KRISHNAN NAIR, MUTHEDATH HOUSE,CHERAYA,PALAKKAD DISTRICT,NOW
RESIDING AT DOOR NO.38/1000, 10-A SUNNY SANDS, CLASSIC APARTMENT,
THRIKKAKARA P.O., ERNAKULAM DISTRICT, PIN-682021.
2. RIYADH, AGED 45 YEARS, FATHER'S NAME NOT KNOWN TO THE APPELLANT,
PONNALAKATH HOUSE, NETTOOR P.O., ERNAKULAM DISTRICT, PIN-682040
BY ADVS. M/S.JOSEPH GEORGE, P.A.REJIMON, NIKITA NAIR C.S., SAJEEV JOHN
T. AND VIVEK JOS PUTHUKULANGARA FOR R1
This Matrimonial Appeal having come up for orders on 09.08.2024, the
Court on the same day passed the following:
ORDER
The learned counsel for the appellant submitted that the appellant is now in Kashmir and will return to Cochin only after a month.
List, therefore, on 23.09.2024.
Sd/- DEVAN RAMACHANDRAN JUDGE Sd/- M.B. SNEHALATHA JUDGE 09-08-2024 /True Copy/ Assistant Registrar