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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(10B) in The Aircraft Rules, 1937

(10B)[] [Inserted by G.S.R. 1202, dated 23.7.1976. ] "Approved maintenance system" means the maintenance system approved by the Director-General of Civil Aviation;][10C) ***] [Omitted by Notification No. G.S.R. 1066(E), dated 25.10.2018 (w.e.f. 23.3.1937).]