Section 5 in The Goa Tillari Irrigation Development Corporation Act, 1999

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(1)There shall be an Executive Committee consisting of the following:-

(a)	Person to be appointed by the State Government or in hisabsence Additional Chief Engineer (Irrigation Project)	-	Chairman
(b)	Joint Managing Director of the Corporation	-	Vice-Chairman
(c)	Chief Accounts and Finance Officer of the Corporation	-	Member
(d)	Executive Engineer, Works Division-VIII	-	Member-Secretary

(2)The powers, functions and duties of the Executive Committee shall be such as may be laid down by regulations.

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