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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(2) in The West Bengal Factories Rules, 1958

(2)Where an exemption is granted under Section 84 of the Act, a copy of the order shall be fixed with the Registers and other records as are required to be maintained under the rules or as permitted by the order to show the position of relevant particulars of each worker as regards leave due, leave taken and wages granted etc. which are more favourable and permitted by the order.