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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(6) in Andhra Pradesh Forest Act, 1967

(6)A copy of every order passed under this section shall be furnished to the claimant by the Forest Settlement Officer and another copy shall be forwarded to the Forest Officer, if any, representing the Forest Department under sub section (3) of section 4 or where no such officer is appointed, to the Divisional Forest Officer.