Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(3)(a) in Himachal Pradesh Motor Vehicles Taxation Act, 1972

(a)fails to furnish declaration in accordance with the provisions of this Act, or