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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(n) in The Jammu and Kashmir Energy Conversation Act, 2011

(n)"equipment or appliance" means any equipment, appliance which consumes, generates, transmits or supplies energy and includes any device that consumes any other form of energy and produces a desired work ;