Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 441(3)] [Section 441] [Entire Act]

State of Chattisgarh - Subsection

Section 441(3)(i) in The Chhattisgarh Municipal Corporation Act, 1956

(i)it is presented within thirty days from the date on which the result of such election or nomination was notified in the Gazette; and