Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act] State of Uttar Pradesh - Subsection Section 129(1)(g) in The U.P. Factories Rules, 1950 (g)The inspection report shall be online uploaded on the official website of the inspectorate by inspection team within forty eight hours of the inspection of the factory.