Section 1 in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977
1. Short title, extent and commencement. —
(1)This Act may be called the Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977.(2)It extends to the whole of the State of Maharashtra.(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.
