Section 2(1)(d) in The Punjab Tax on Entry of Goods into Local Areas Act, 2000

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(d) in The Punjab Tax on Entry of Goods into Local Areas Act, 2000

(d)"Excise and Taxation Officer" means an Excise and Taxation Officer of the State Government or any other officer appointed as such by the State Government;

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State of Punjab - Subsection

Section 2(1)(d) in The Punjab Tax on Entry of Goods into Local Areas Act, 2000