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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(iv) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(iv)The University may after giving at least three months previous notice in writing require an officer to retire from the service on the date on which he completes 20 years of service or the date on which he attains the age of 50 years whichever is earlier, or any date thereafter: