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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(e) in The Madras Ancient And Historical Monument And Archaeological Sites And Remains Act, 1966

(e)the form in which an application for permission under section 18 or section 24 may be made and the particulars which such application shall contain;