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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(5)(c) in The Gujarat Value Added Tax Act, 2003

(c)has failed [to pay the tax due for three consecutive tax periods] [This words were substituted for the words 'to pay tax due' by Gujarat Act, 6 of 2006, Section 15(2)(c),] from him under the provisions of this Act;