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[Cites 0, Cited by 0] [Section 101(4)] [Section 101] [Entire Act]

State of West Bengal - Subsection

Section 101(4)(m) in The West Bengal Co-Operative Societies Act, 1983

(m)to do all acts and, in the name and on behalf of the co-operative society, to execute all deeds and other documents and to grant all receipts as may be necessary for the winding up of the co-operative society; and