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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Agricultural Land (Conversion for Non-Agricultural Purposes) Act, 2006

13. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the Government may by order in the Andhra Pradesh Gazette make such provisions not inconsistent with the purposes or provisions of this Act as appear to them to be necessary or expedient for removing the difficulty.