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[Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(8)(a) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(a)its units shall be mandatorily listed on the designated stock exchange(s) within thirty working days from the date of [allotment] [Substituted 'final closing' by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).];