Delhi High Court - Orders
Tata 1Mg Healthcare Solutions Private ... vs Ritu Dua Propriter Shree Aditya ... on 11 October, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 504/2023
TATA 1MG HEALTHCARE SOLUTIONS PRIVATE LIMITED
..... Petitioner
Through: Mr. Ankur Khandelwal, Mr. Sahil
Sood and Ms. Shruti Shiv Kumar,
Advs.
versus
RITU DUA PROPRITER SHREE ADITYA MEDIKART.COM
..... Respondent
Through: Mr. Sahib Rajput, Adv.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 11.10.2023 IA No.20054/2023 (Exemption) Allowed, subject to all just exceptions.
Application stands disposed of.
IA No.20055/2023 (delay of 10 days in re-filing the petition)
1. For the reasons stated in the application, the delay of 10 days in re- filing the petition stands allowed.
2. The application stands disposed of.
O.M.P.(MISC.)(COMM.) 504/2023
3. The present petition, filed under Section 29A (5) of the Arbitration and Conciliation Act, 1996 seeks extension of time for completion of arbitral proceedings and making of arbitral award.
4. Learned counsel for the petitioner submits that the arbitration proceedings are at an advanced stage and final arguments have also been This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 14:40:19 addressed before the Ld. Arbitrator.
5. Issue notice.
6. Learned counsel, as aforesaid, appears and accepts notice on behalf of the respondent. He does not oppose the prayer sought in the present petition.
7. Accordingly, as jointly prayed, the time period for completion of arbitral proceedings and making of arbitral award is extended till 30.04.2024.
8. The present petition stands allowed in the above terms.
SACHIN DATTA, J OCTOBER 11, 2023/cl This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 14:40:19