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Patna High Court - Orders

Sailesh Kumar Tripathi For M/S Darcl ... vs The State Of Bihar on 26 November, 2024

Bench: Chief Justice, Partha Sarthy

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Miscellaneous Appeal No.407 of 2021
                  ======================================================
                  Sailesh Kumar Tripathi for M/s DARCL Logistics Ltd.,

                                                                      ... ... Appellant/s
                                                    Versus
                  The State of Bihar

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s    :     Mr.
                  For the Respondent/s   :     Mr. P. K. Shahi (Ag)
                  ======================================================
                  CORAM: HONOURABLE THE CHIEF JUSTICE
                          and
                          HONOURABLE MR. JUSTICE PARTHA SARTHY
                                        ORAL ORDER

                  (Per: HONOURABLE THE CHIEF JUSTICE)

3    26-11-2024

None appears for the appellant.

Two weeks' time is granted to cure the defect(s) as pointed out by the Office/Stamp Reporter.

(K. Vinod Chandran, CJ) ( Partha Sarthy, J) sharun/-

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