Patna High Court - Orders
Sailesh Kumar Tripathi For M/S Darcl ... vs The State Of Bihar on 26 November, 2024
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.407 of 2021
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Sailesh Kumar Tripathi for M/s DARCL Logistics Ltd.,
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.
For the Respondent/s : Mr. P. K. Shahi (Ag)
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 26-11-2024None appears for the appellant.
Two weeks' time is granted to cure the defect(s) as pointed out by the Office/Stamp Reporter.
(K. Vinod Chandran, CJ) ( Partha Sarthy, J) sharun/-
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