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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1)(a) in Tamil Nadu Industrial Township Area Development Authority Act, 1997

(a)the power to grant licence or approval under the Factories Act, 1948 (Central Act LXIII of 1948) in relation to any industrial unit situated within the Industrial Township Area shall vest with the officer representing the Factories Department and functioning as a member under the control of the authority.