Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Rajasthan - Subsection Section 79(1) in The Nathdwara Temple Rules, 1973 (1)The pay and allowances of an employee who is dismissed or removed from service shall cease from the date of such dismissal or removal.
