Himachal Pradesh High Court
Shahin vs . Shabina Anjum on 21 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Shahin Vs. Shabina Anjum Cr. Revision No. 6/2013 a/w Cr. MMOs No. 79 & 80/2013 .
Cr. Revision No. 6/2013 21.08.2023 Present: Mr. B.N. Mishra, Senior Advocate with Mr. Pawan K. Thakur, Advocate, for the petitioner.
Mr. Hitender Verma, Advocate, for the of respondent.
Cr. MMOs No. 79 & 80/2013 rt Mr. Hitender Verma, Advocate, for the petitioner(s).
Mr. B.N. Mishra, Senior Advocate with Mr. Pawan K. Thakur, Advocate, for the respondents.
Cr. MP No. 2973/2023 in Cr. Revision No. 6/2013 Learned counsel for the respondent prays for and is granted two weeks' time to file reply to the application.
As prayed, list on 14th September, 2023.
( Sushil Kukreja ) Judge 21st August, 2023 (raman) ::: Downloaded on - 22/08/2023 20:34:29 :::CIS