Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(d) in Rajasthan Power Sector Reforms Transfer Scheme 2000

(d)"Board" means the Rajasthan State Electricity Board Constituted under section 5 of the Electricity (Supply) Act, 1948 (Central Act No. 54 of 1948):