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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Telangana - Subsection

Section 49(1)(g) in Telangana Irrigation Act, 1357 F.

(g)will fully causes or permits cattle to graze upon any irrigation work, or flood-embankment, or will fully tethers or causes or permits cattle to be tethered, upon any such irrigation work or embankment, or roots up any grass or vegetation growing on any irrigation work or embankment,or removes, cuts, or in any way injures or causes to be removed, or otherwise injures, any tree bush, hedge or grass planted for the protection of such irrigation work or embankment; and