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Union of India - Section

Section 251 in The Dedicated Freight Corridor Railway General Rules, 2018

251. Equipment of Trolley including Motor Trolley or Lorry.

- Each trolley or lorry shall have the following equipment, namely:-
(1)two hand signal lamps or tricolour torches;
(2)two red and two green Hand signal flags;
(3)a chain and a padlock;
(4)a copy of the updated working time table pertaining to the section in force;
(5)a motor horn and a search light (for motor trolley only);
(6)two banner flags and two additional red lamps;
(7)such other articles as may be prescribed by the railway administration in this behalf.Note: The official in charge of the trolley, lorry or motor trolley shall also be in possession of a watch in addition to the prescribed equipment.