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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(1) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(1)The Government may, subject to the condition of previous publication, by notification, make rules for carrying out the provisions of this Act, not later than six months from the date of commencement of this Act.