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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(xx) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(xx)to make proposals to the Annual General Meeting for payment of dividend and the disposal of profits and reserve fund in accordance with these bye-laws, the Act and the Rules;