Section 23(4)(ii) in The Central Advisory Committee For Lighthouses (Procedural) Rules, 1976

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Union of India - Subsection

Section 23(4)(ii) in The Central Advisory Committee For Lighthouses (Procedural) Rules, 1976

(ii)A non-official member when authorised to travel by air shall be entitled to economy (Tourist) Class where two classes of accommodation, that is, First and Economy (Tourist) Class accommodation, are available on the air lines.

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Union of India - Subsection

Section 23(4)(ii) in The Central Advisory Committee For Lighthouses (Procedural) Rules, 1976