Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(4) in The Orissa Foodgrains Dealers' Licensing Order, 1964 (4)The holder of a licence shall immediately obtain from the licensing authority a duplicate of the licence if the original issued to him is lost, destroyed or defaced.
